Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] Bengal Presidency - Subsection Section 25(2) in Presidency-Towns Insolvency Act, 1909 (2)A protection order may apply either to all the debts mentioned in the schedule or to any of them as the Court may think proper, and
