Supreme Court - Daily Orders
The Addl. Commissioner Of Income Tax vs Fateh Chand Charitable Trust on 8 April, 2019
Bench: Ashok Bhushan, K.M. Joseph
ITEM NO.57 COURT NO.12 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MA Nos.2147-2148/2018 in C.A. No(s).14608-14609/2015
(Arising out of impugned final judgment and order dated 13-12-2017
in C.A. No.14608/2015, 13-12-2017 in C.A. No.14609/2015 passed by
the Supreme Court Of India)
THE ADDL. COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
FATEH CHAND CHARITABLE TRUST Respondent(s)
(IA 35828/2018)
WITH
MA 2461/2018 in C.A. No. 9813/2014 (III)
(FOR ADMISSION and IA No.34698/2018-CLARIFICATION/DIRECTION)
MA 2305/2018 in C.A. No. 11805/2016 (III)
MA 1836/2018 in C.A. No. 7012/2015 (III)
MA 1835/2018 in C.A. No. 6612/2015 (III)
Date : 08-04-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s)
Mr. A.N.S. Nadkarni, ASG
Mr. D.L. Chidananda, Adv.
Mr. Zoheb Hossain, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
Mr. K.V. Viswanathan, Sr. Adv.
Mr. Tejasvi Kumar, Adv.
Mr. Simanta Kumar, Adv.
Mr. Ambar Qamaruddin, AOR
Mr. A.P. Sinha, Adv./
Signature Not Verified Mr. Arvind Verma, Sr. Adv.
Digitally signed by
ARJUN BISHT Mr. Saurabh Ajay Gupta, AOR
Date: 2019.04.09
17:30:53 IST
Reason: Mr. Nishant Bishnoi, Adv.
Ms. Saloni Tangri, Adv.
Ms. Srishti Prabhakar, Adv.
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Mr. Rohan Gupta, Adv.
Mr. S. Vasudevan, Adv.
Mr. Shashank Sharma, Adv.
Mr. Saurabh Sood, Adv.
Mr. R. Ramachandran, Adv.
Mr. Punit Dutt Tyagi, AOR
UPON hearing the counsel the Court made the following
O R D E R
Miscellaneous applications are rejected.
Pending application(s), if any, stands disposed of.
(ARJUN BISHT) (RENU KAPOOR)
COURT MASTER (SH) BRANCH OFFICER
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