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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(iv) in The Rajasthan Grant & Payment of Old Age Pension Rules, 1974

(iv)The result of verification shall be recorded by the Enquiry Officer in Part II of the Application Form OAP I alongwith any other particular information necessary for considering his case.