Chattisgarh High Court
State Of Chhattisgarh vs Sukalu @ Santosh Kumar Chelak 30 ... on 27 February, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
ACQA No. 161 of 2015
State Of Chhattisgarh Versus Sukalu @ Santosh Kumar Chelak
27/02/2018 Shri R.K. Mishra, Deputy AG for the State/
appellant.
Shri Shashi Kumar Kushwaha, counsel for the
respondent.
Paper book has been supplied to learned counsel for the parties in the Court itself.
Post the matter in the next week.
Sd/- Sd/-
Judge Judge
(Prashant Kumar Mishra) (Ram Prasanna Sharma) Barve