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[Cites 0, Cited by 0] [Section 57C(3)] [Section 57C] [Entire Act]

State of Chattisgarh - Subsection

Section 57C(3)(i) in The Chhattisgarh Co-Operative Societies Act, 1960

(i)An order for winding up, or an order sanctioning a scheme of compromise or arrangement or of amalgamation or re-construction of the bank, may be made by the Registrar of Co-operative societies or any other Competent Authority, only with the previous sanction in writing of the Reserve Bank;