Section 2 in Indian Council Of World Affairs Rules, 2006
2. Definitions.
- In these rules, unless the context otherwise requires,(a)"Act" means the Indian Council of World Affairs Act, 2001 (29 of 2001);(b)"Form" means a Form annexed to these rules;(c)"section" means a section of the Act;(d)words and expressions used herein and not defined but defined in the Act shall have the meanings as respectively assigned to them in the Act.
