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[Cites 0, Cited by 0] [Section 112(2)] [Section 112] [Entire Act]

State of Maharashtra - Subsection

Section 112(2)(ii) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(ii)The Vice-Chancellor shall be entitled to claim the Dearness Allowance on tour at the rates admissible to the Grade-I State Government Officers drawing basic pay of Rs. 5100 and above.