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Telecom Regulatory Authority Of India - Section

Section 11 in Telecommunication Tariff Order, 1999

11. [ Terms and Conditions of Service. [Substituted by Act No. 2 of 2018, dated 24.9.2018.]

- The tariff specified by the Authority relates to quality of service parameters that may be set by the Authority through regulations notified from time to time and the service providers shall convey the terms and conditions of the provision of telecommunication services to subscribers which shall not in any manner be inconsistent with the provisions of this Order and other regulations or directions that may be issued by the Authority from time to time.]Section V