Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Karnataka - Subsection Section 31(2) in Nadaprabhu Kempegowda Heritage Area Development Authority Act, 2018 (2)The State Government shall lay the Annual Report and Audit Report with compliance before the each house of the State Legislature.Chapter-V Miscellaneous
