Punjab-Haryana High Court
Union Of India And Others vs Munshi Ram And Others on 28 March, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. NO. 1402 OF 1989 (O &M)
( L.A.C. NO. 101 OF 1987)
Union of India and others ..............Appellants
Versus
Munshi Ram and others .................Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present: Mr. K.K. Kahlon, Advocate, for the appellants.
None for the respondents.
RAJESH BINDAL, J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 1399 of 1989, titled as The Union of India and others vs. Jaimal Singh and others.
(RAJESH BINDAL) JUDGE 28.03.2011 A.Gupta