Manipur High Court
State Of Manipur vs All Manipur Small Scale Industrialists ... on 22 April, 2024
Digitally signed by
KABORAMBA KABORAMBAM
M SANDEEP SANDEEP SINGH
Date: 2024.04.30
SINGH 12:43:56 +05'30' Item No. 7
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
W.A. No. 57 of 2018
State of Manipur
Appellant
Vs.
All Manipur Small Scale Industrialists Association,
Mainpur
Respondent
BEFORE
HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI
ORDER
22.04.2024.
Siddharth Mridul, C.J.:
At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of this appeal is adjourned.
List on 14.05.2024.
JUDGE CHIEF JUSTICE
Sandeep