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Manipur High Court

State Of Manipur vs All Manipur Small Scale Industrialists ... on 22 April, 2024

              Digitally signed by
KABORAMBA KABORAMBAM
M SANDEEP SANDEEP SINGH
          Date: 2024.04.30
SINGH     12:43:56 +05'30'                                                                             Item No. 7
                                                  IN THE HIGH COURT OF MANIPUR
                                                            AT IMPHAL
                                                           W.A. No. 57 of 2018
                                    State of Manipur
                                                                                                     Appellant
                                                              Vs.
                                    All Manipur Small Scale Industrialists Association,
                                    Mainpur
                                                                                                 Respondent
                                                 BEFORE
                           HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
                           HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI

                                                                 ORDER

22.04.2024.

Siddharth Mridul, C.J.:

At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of this appeal is adjourned.
List on 14.05.2024.
                                              JUDGE                                  CHIEF JUSTICE
       Sandeep