Section 52(2) in Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993
(2)The maternity leave may be allowed on full pay for a period, which may extend upto the period of [120] [Substituted by Notification No. F. 11(35) Educational 5/82, dated 03.08.1999.] days from the date of its commencement.
