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[Cites 0, Cited by 0] [Section 360] [Entire Act]

State of Uttar Pradesh - Subsection

Section 360(b) in Rules under the United Provinces Excise Act, 1910

(b)Where at or before the time of making applications for shops two persons jointly apply for a licence in partnership and the Collector finds both of them to be suitable persons for placing on the aforesaid list, their names shall be treated as one name only.