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State of Rajasthan - Section

Section 350 in Rajasthan Land Revenue (Land Records) Rules, 1957

350. Maintaining of Note Book.

- While on tour the Tehsildar and the Naib-Tehsildar shall each maintain a note book in which he will record day by day notes similar to those required to be recorded by the Sub-Divisional Officers under paragraph 373. A copy of the Tehsil map will also be maintained and each Patwari circle inspected by them will be marked with the crop (Kharif and Rabi) in which they are inspected. A copy of the map and the note book shall be submitted to the Collector alongwith the inspection note.