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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Gujarat - Subsection

Section 39(a) in The Gujarat Rents, Hotel and Lodging House Rates Control Act, 1947

(a)[ the lodger has been guilty of conduct which is a nuisance or an annoyance to any adjoining or neighbouring lodger;] [The word 'or' was deleted, ibid, Section 8.]