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[Cites 0, Cited by 0] [Section 57(6)] [Section 57] [Entire Act]

State of Kerala - Subsection

Section 57(6)(c) in Calicut University Act, 1975

(c)any dispute arising or pending between the management of a private college and the teacher of that college, in respect of any matter coming under clause (a) or (b), shall be decided in accordance with the provisions of this Act and the Statutes made thereunder.