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[Section 25]
[Entire Act]
State of Bihar - Subsection
Section 25(2) in Bihar State Housing Board (Management and Disposal of Housing Estates) Regulation, 1983
| (i) | Commissioner of the Division | -Chairman. |
| (ii) | Managing Director or his nominee | -Member. |
| (iii) | Concerned District Magistrate | -Member. |
| (iv) | One non-official member of the Board to be nominated by theGovernment. | -Member. |
| (v) | Concerned Executive Engineer of the Board. | -Convenor (Member-Secretary) |