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Supreme Court - Daily Orders

Principal Commissioner Of Income Tax 1 vs M/S Panchsheel Colonizers Pvt. Ltd. on 2 August, 2019

Author: Indu Malhotra

Bench: Indu Malhotra

      ITEM NO.7                             COURT NO.15                  SECTION XV

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

      SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 2739/2019

      PRINCIPAL COMMISSIONER OF INCOME TAX 1                              Petitioner(s)

                                                    VERSUS

      M/S PANCHSHEEL COLONIZERS PVT. LTD.                                 Respondent(s)


          IA No. 78972/2019 - CONDONATION OF DELAY IN DEPOSITING COST)

      Date : 02-08-2019 These matters were called on for hearing today.

      CORAM :
                             HON'BLE MS. JUSTICE INDU MALHOTRA
                                               [IN CHAMBERS]



      For Petitioner(s)
                                        Mrs. Anil Katiyar, AOR

      For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay in depositing the cost is condoned.

Process the matter in accordance with rules.

(SUSHMA KUMARI BAJAJ) (CHANDER BALA) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2019.08.05 15:57:51 IST Reason: