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[Cites 0, Cited by 0] [Section 172] [Entire Act]

Union of India - Subsection

Section 172(3) in The Petroleum Rules, 2002

(3)All mains shall be fitted with hydrants at convenient places not more than thirty metres apart in hazardous areas and not more than 45 metres apart in non-hazardous areas. Such hydrants shall be of design suitable for operating conditions and for connecting mobile pumps.