Section 74 in The Navy (Pay And Allowances) Regulations, 1966
74. Officers on sick leave or awaiting re-categorisation.
- In the case of officers who are on sick leave or are sick in hospital pending categorisation of their medical category at the time of completion of seven years, the allowance shall not be paid until they return to duty. Officers who are medically categorised as 'E' shall not be eligible for the allowance.
