Calcutta High Court
Messers Madhav Mukund Finance Pvt. Ltd vs Messers Exterior Interior Limited on 25 January, 2024
OD-14
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CS/88/2015
MESSERS MADHAV MUKUND FINANCE PVT. LTD.
-VS-
MESSERS EXTERIOR INTERIOR LIMITED
BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date : January 25, 2024.
Appearance:
Mr. Jayanta Sengupta, Adv.
Mr. Shayak Mitra, Adv.
Mr. Abhijit Sarkar, Adv.
... for the plaintiff The Court: The matter is specially fixed today for witness action but the witness of the plaintiff is under medical treatment and is not in a position to appear before this Court. Accordingly, as per the prayer made by the counsel for the plaintiff, let the matter appear on 21st March, 2024 at 3:00 p.m. (KRISHNA RAO, J.) RS