Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court

Messers Madhav Mukund Finance Pvt. Ltd vs Messers Exterior Interior Limited on 25 January, 2024

OD-14
                                ORDER SHEET

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                 CS/88/2015

              MESSERS MADHAV MUKUND FINANCE PVT. LTD.
                               -VS-
                 MESSERS EXTERIOR INTERIOR LIMITED


     BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO

Date : January 25, 2024.

Appearance:

Mr. Jayanta Sengupta, Adv.
Mr. Shayak Mitra, Adv.
Mr. Abhijit Sarkar, Adv.
... for the plaintiff The Court: The matter is specially fixed today for witness action but the witness of the plaintiff is under medical treatment and is not in a position to appear before this Court. Accordingly, as per the prayer made by the counsel for the plaintiff, let the matter appear on 21st March, 2024 at 3:00 p.m. (KRISHNA RAO, J.) RS