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[Cites 0, Cited by 0] [Section 11(6)] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(6)(i) in Tamil Nadu Dr. M.G.R. Medical University Chennai (Affiliation of Dental Colleges) Statutes

(i)The applicant shall maintain at least 10 Dental Chairs with associated equipments and instruments fully installed in the out-patient department which shall be functional at the time of inspection;