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Union of India - Section

Section 1 in The Direct to Home Broadcasting Services (Standards of Quality of Service and Redressal of Grievances) Regulations, 2007

1. Short title and commencement. -

(1)These regulations may be called the Direct to Home Broadcasting Services (Standards of Quality of Service and Redressal of Grievances) Regulations, 2007.
(2)They shall come into force on the 1st day of December, 2007.