Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Punjab - Subsection Section 63(10) in The Punjab Factory Rules, 1952 (10)The chipping, or scurrying of paint, scale, slag, rust or other corrosion from the surface of metal and other hard materials by means of hand tool or by a portable tool driven by mechanical power.
