Supreme Court - Daily Orders
M/S. Mangalam Publications, Kottayam vs Commissioner Of Income Tax, Kottayam on 20 July, 2023
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.103 COURT NO.15 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(S). 8580-8582/2011
M/S. MANGALAM PUBLICATIONS, KOTTAYAM Appellant(s)
VERSUS
COMMISSIONER OF INCOME TAX, KOTTAYAM Respondent(s)
WITH
C.A. No. 8599-8603/2011 (XI-A)
C.A. No. 8604/2011 (XI-A)
C.A. No. 8593-8598/2011 (XI-A)
C.A. No. 8583-8587/2011 (XI-A)
C.A. No. 8588-8592/2011 (XI-A)
Date : 20-07-2023 These appeals were called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Appellant(s) Mr. V. Giri, Sr. Adv.
Mr. Raghenth Basant, Adv.
Ms. Liz Mathew, AOR
Ms. Kaushitaki Sharma, Adv.
For Respondent(s) Mr. Balbir Singh, A.S.G.
Mr. Raj Bahadur Yadav, AOR
Mr. Shashank Bajpai, Adv.
Mr. Prahlad Singh, Adv.
Mr. Shyam Gopal, Adv.
Mr. Suyash Pandey, Adv.
Mr. Prashant Singh Ii, Adv.
UPON hearing the counsel the Court made the following
O R D E R
In order to enable the learned counsel for the appellant(s) to Signature Not Verified ascertain about the present factual position pursuant to remand of Digitally signed by RADHA SHARMA Date: 2023.07.20 18:19:15 IST Reason: the matter made by the High Court by the impugned order, a week’s 1 time is granted.
List on 26.07.2023.
(RADHA SHARMA) (MALEKAR NAGARAJ) COURT MASTER (SH) COURT MASTER (NSH) 2