Section 10(2) in Karnataka Silkworm Seed Cocoon and Silk Yarn (Regulation of Production, Supply, Distribution and Sale) Act, 1959
(2)All transactions involving the sale or purchase of cocoons in a cocoon market shall be by open auction, the payment of the price shall be in cash and the cocoons shall be sold by weight, as required by or under the [Karnataka] [Adopted by the Karnataka Adaptation of laws order 1973 w.e.f. 1.11.1973.] Weights and Measures (Enforcement) Act, 1958.
