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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(vi) in Rajasthan Universities' Teachers (Absorption of Temporary Teachers) Act, 2008

(vi)"Vice-chancellor" means the Vice-chancellor of the University concerned, and includes any person who for the time being performs the functions of the Vice- chancellor of the University concerned according to the relevant law.