Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

V. Kalyanaswamy (D) By Lrs. vs L. Bakthavatsalam (D) Thr. Lrs. . on 7 November, 2019

Bench: Sanjay Kishan Kaul, K.M. Joseph

     ITEM NO.107                           COURT NO.13                  SECTION XII

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

     Civil Appeal             No(s).   1021-1026/2013

     V. KALYANASWAMY (D) BY LRS.              & ANR.                   Appellant(s)

                                                 VERSUS

     L. BAKTHAVATSALAM (D) THR. LRS. & ORS.                            Respondent(s)

     ([ RETAIN ITS POSITION ON THE BOARD AS PER ITS SENIORITY ] )

     WITH C.A. No. 1027-1032/2013 (FOR                ON IA 84267/2013)

     C.A. No. 1039-1044/2013
     (APPLICATION FOR SUBSTITUTION FOR DECEASED RESPONDENT NO.33, COND.
     OF DELAY AND SETTING ASIDE ABETMENT AND AMENDMENT IN CAUSE TITLE ON
     IA 66887/2018)

     C.A. No. 1033-1038/2013 (FOR              ON IA 84051/2013)

     C.A. No. 1045-1050/2013
     (IA No. 43/2014 - APPLICATION FOR SUBSTITUTION)

     Date : 07-11-2019 These appeals were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                         HON'BLE MR. JUSTICE K.M. JOSEPH

     For Appellant(s)              Mr.   C.A.Sundaram,Sr.Adv.
                                   Mr.   B.Ragunath,Adv.
                                   Ms.   Rohini Musa,Adv.
                                   Mr.   Vijay Kumar, AOR
                                   Ms.   N.C.Kavitha,Adv.

                                   Mr.   V.Giri,Sr.Adv.
                                   Mr.   Anil Kaushik,Adv.
                                   Mr.   Abhishek Mishra,Adv.
                                   Mr.   Akash Bhardwaj,Adv.
                                   Mr.   Shiv Prakash Pandey, AOR

                                   Mr.   Parag Tripathi,Sr.Adv.
                                   Mr.   Anand Varma,Adv.
                                   Mr.   Dhairya Madan,Adv.
Signature Not Verified
                                   Mr.   Lalltaksh Joshi,Adv.
Digitally signed by
ANITA MALHOTRA
Date: 2019.11.09
                                   Mr.   Shwetank Singh,Adv.
13:03:54 IST
Reason:                            Ms.   Vanshika,Adv.
                                   Mr.   R. N. Keswani, AOR


                                                  1
                    Mr.   S.Nagamuthu,Sr.Adv.
                    Mr.   M.P. Parthiban, AOR
                    Mr.   V.Chandra Prabhu,Adv.
                    Mr.   S.Ranjith,Adv.

                    Mr. V. N. Raghupathy, AOR

For Respondent(s)   Mr. Mohan Parasaran,Sr.Adv.
                    Mr. V. Balachandran, AOR
                    Mr. Siddharth Naidu,Adv.

                    Ms. Chitra Sampath,Sr.Adv.
                    Mr. V. Balachandran, AOR
                    Mr. Siddharth Naidu,Adv.

                    Mr. Basava Prabhu Patil,Sr.Adv.
                    Mr. Ankolekar Gurudatta, AOR

                    Mr.   S.Guru Krishna Kumar,Sr.Adv.
                    Mr.   K.Parameshwar,Adv.
                    Mr.   Arindam Ghosh,Adv.
                    Ms.   Shruti Gopalan,Adv.
                    Mr.   Tushar Bakshi, AOR

                    Mr. Nikhil Swami,Adv.
                    Ms. Divya Swami,Adv.
                    Mrs. Prabha Swami, AOR

                    Mr. V. N. Raghupathy, AOR

                    Mr. R. N. Keswani, AOR

                    Mr. K. K. Mani, AOR

                    Mrs. Revathy Raghavan, AOR


          UPON hearing the counsel the Court made the following
                             O R D E R

Heard in part.

List as part-heard on 14th November, 2019.

(ANITA MALHOTRA) (ANITA RANI AHUJA) COURT MASTER COURT MASTER 2