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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Maharashtra - Subsection

Section 31(2)(b) in Nagpur Improvement Trust Act, 1936

(b)the re-laying out of all or any of the lands so acquired, including the construction and re-construction of buildings by the Trust or by any other person and the layingout, construction and alteration of streets and thoroughfares ;