Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 32] [Entire Act] State of Rajasthan - Section Section 5 in Rajasthan Land Revenue Act 1956 5. Tenure of Members. - All members of the Board shall hold office during the pleasure of the Governor.
