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[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(5)(e) in Punjab Privately Managed Recognized Affiliated Aided Colleges (Pension and Contributory Provident Fund) Rules, 2002

(e)The pension admissible under these rules will be sanctioned by the officer authorized by the Trust. A copy of the sanction so made shall be conveyed to the concerned employees with copy to the Principal of the college.