Allahabad High Court
Jai Pal Singh vs M.D. U.P.S.R.T.C. U.P. And Others on 2 December, 2019
Author: Saral Srivastava
Bench: Saral Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- WRIT - A No. - 5313 of 2006 Petitioner :- Jai Pal Singh Respondent :- M.D. U.P.S.R.T.C. U.P. And Others Counsel for Petitioner :- Sanjay Kumar Counsel for Respondent :- Sunita Agarwal,V.K.Singh Hon'ble Saral Srivastava,J.
List has been revised.
No one is present on behalf of the petitioner to press the petition.
The writ petition is dismissed for want of prosecution.
Interim order, if any, stands vacated.
Order Date :- 2.12.2019 Sattyarth