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[Cites 0, Cited by 0] [Section 1060] [Entire Act]

Bengal Presidency - Subsection

Section 1060(f) in Police Regulations, Bengal , 1943

(f)Payments for rewards will be drawn up by Magistrates in their contingent bills and charged against "Law and Justice - Courts of Law." Provision for rewards should be made under this head by Magistrates in their district budgets.