Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7D(3)] [Section 7D] [Entire Act]

Union of India - Subsection

Section 7D(3)(i) in The Employees’ Provident Funds And Miscellaneous Provisions Act, 1952

(i)a Judge of a High Court; or