Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 240 in Goa Prisons Rules, 2006 240. Intimation to relatives of prisoner. - A printed post card in Form XIX shall be sent at Government cost to the relatives of a prisoner admitted to the prison.
