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Securities And Exchange Board Of India - Section

Section 257 in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

257. Availability of issue material.

- The lead manager(s) shall ensure availability of the offer document and other issue material including application forms to stock exchanges, syndicate members, registrar to issue, registrar and share transfer agents, depository participants, stock brokers, underwriters, bankers to the issue, investors' associations and self certified syndicate banks before the opening of the issue.