Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(b) in The Rajasthan Lands and Buildings Tax Act, 1964

(b)in the case of a Hindu Undivided Family, by the Manager and where the Manager is absent from India or is mentally incapacitated from attending to his affairs, by any other adult member of such family;