Section 53(9)(a) in The Bihar Value Added Tax Act, 2005

[Cites 0, Cited by 0] [Section 53(9)] [Section 53] [Entire Act]

State of Bihar - Subsection

Section 53(9)(a) in The Bihar Value Added Tax Act, 2005

(a)the amount shown as tax in that tax invoice exceeds the tax payable in respect of the sale, the dealer shall provide the purchaser with a credit note, containing such particulars as may be prescribed; or

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State of Bihar - Subsection

Section 53(9)(a) in The Bihar Value Added Tax Act, 2005