Section 31(3)(i) in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017

[Cites 0, Cited by 0] [Section 31(3)] [Section 31] [Entire Act]

(i)A maximum of 2 sq. mts area as 'vending area' shall be provided to each vendor/hawker with dimension of 1.6 meter x 1.2 meter.

Legal Document View