Madhya Pradesh High Court
Vishnu Dwivedi vs The State Of Madhya Pradesh on 3 February, 2023
Author: Anjuli Palo
Bench: Anjuli Palo
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 8800 of 2022 (VISHNU DWIVEDI Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 03-02-2023 Shri Manoj Kumar Singh - Advocate for appellants.
Shri C.K. Mishra - Government Advocate for State.
State prays for time to file written objection. As a last indulgence, time is granted. List the matter after 2 weeks.
(SMT. ANJULI PALO) JUDGE Nitesh Signature Not Verified SAN Digitally signed by NITESH PANDEY Date: 2023.02.03 17:44:29 IST