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[Cites 0, Cited by 0] [Section 224] [Entire Act]

State of Himachal Pradesh - Subsection

Section 224(c) in The Himachal Pradesh Municipal Corporation Act, 1994

(c)to enter into any building or on any land for the purpose of inspecting or repairing gas, water, telephonic, electric or other installations and for taking readings of meters connected therewith;