Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of West Bengal - Subsection Section 8(xx) in Amity university Act, 2014 (xx)to lease, excise of all or any of the properties of the University, on such terms as it may think fit and consisted and objects of the University in such manner as may be provided for by the Regulations,
