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[Cites 0, Cited by 0] [Section 62(4)] [Section 62] [Entire Act]

State of Andhra Pradesh - Subsection

Section 62(4)(a) in Andhra Pradesh Municipal Corporations (Conduct of Election of Members, Election Expenses and Election Petitions) Rules, 2005

(a)fix the label containing the names and symbols of the contesting candidates in the Balloting Unit and secure that unit with his seal and the seals of such of the contesting candidates or their election agents present as are desirous of affixing the same.