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[Cites 1, Cited by 0]

Punjab-Haryana High Court

Union Of India vs Mam Chand And Others on 2 March, 2023

Author: Anil Kshetarpal

Bench: Anil Kshetarpal

                                                                          Neutral Citation No:=




           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                             CR No.1585 of 2021
                          Date of decision: 02.03.2023
                           Reserved on: 26.08.2022

UNION OF INDIA
                                                                    .....Petitioner

                                     Versus

MAM CHAND & OTHERS

                                                                  .....Respondents

CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL Present: Mr. Arun Gosain, Senior Government counsel for the petitioner-UOI. Mr. Shailendra Jain, Sr. Advocate, with Mr. Rakesh Gupta, Advocate, for the respondents.

ANIL KSHETARPAL, J For orders, see detailed order, passed in CR-1580-2021 titled as 'Union of India Vs. Charan Dass and others' of the even date.

All the pending miscellaneous applications, if any, are also disposed of.

(ANIL KSHETARPAL) JUDGE 02.03.2023 M.Sikka Whether speaking/reasoned: Yes/No Whether reportable: Yes/No Neutral Citation No:= 1 of 1 ::: Downloaded on - 04-06-2023 09:02:36 :::