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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(14) in Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Institutions of Higher Education) Rules, 1987

(14)[ It shall be mandatory for a Law College to start and continue both 3 year and 5 year Law Courses.] [Added by G 0. Ms. No. 41, H.E (UE.[1), dated 20-4-2006]