Section 84 in The Navy (Pension) Regulations, 1964
84. [ Rank and group for assessment of service pension. [Substitued by S.R.O. 181, dated 7th June, 1983]
- The service pension shall be assessed on the basis of the rank actually held by an individual continuously whether in a substantive or paid acting capacity and the lowest group for which he was paid during the last ten months of his service qualifying for pension.]
