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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Bihar - Subsection

Section 84(2)(xiv) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(xiv)facilitate transfer of children at all levels for either their restoration to their families or placing the child in long or short-term rehabilitation through institutionalization, adoption, foster care and sponsorship;