Delhi High Court - Orders
Theme Engineering Services Pvt. Ltd vs National Highways Authority Of India on 27 January, 2021
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Signature Not Verified
Digitally Signed By:DINESH
SINGH NAYAL
Signing Date:29.01.2021
09:15:10
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11167/2020 & CM APPLs. 34834/2020 & 2718/2021
THEME ENGINEERING SERVICES PVT. LTD. ..... Petitioner
Through: Ms. Nanda Devi Deka, Advocate.
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA..... Respondent
Through: Mr. Dhruv Nayar, Advocate.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 27.01.2021
1. This hearing has been done in hybrid mode (physical and virtual).
2. The Petitioner has moved an application for withdrawal of the writ petition on the ground that a fresh order has been passed reducing the period of blacklisting to six months and that the Petitioner would like to challenge the same.
3. The writ petition is, accordingly, dismissed as withdrawn, with liberty to avail of its remedies in respect of the fresh order of the Review Committee of NHAI, dated 12th January, 2021.
PRATHIBA M. SINGH, J.
JANUARY 27, 2021 mw/Ak Signature Not Verified Digitally Signed By:PRATHIBA M SINGH Signing Date:28.01.2021 11:18