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Delhi High Court - Orders

Theme Engineering Services Pvt. Ltd vs National Highways Authority Of India on 27 January, 2021

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                                                                            Signature Not Verified
                                                                                            Digitally Signed By:DINESH
                                                                                            SINGH NAYAL
                                                                                            Signing Date:29.01.2021
                                                                                            09:15:10

                                $~8
                                *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +     W.P.(C) 11167/2020 & CM APPLs. 34834/2020 & 2718/2021

                                      THEME ENGINEERING SERVICES PVT. LTD.     ..... Petitioner
                                                  Through: Ms. Nanda Devi Deka, Advocate.
                                                         versus
                                      NATIONAL HIGHWAYS AUTHORITY OF INDIA..... Respondent
                                                     Through: Mr. Dhruv Nayar, Advocate.
                                      CORAM:
                                      JUSTICE PRATHIBA M. SINGH
                                               ORDER

% 27.01.2021

1. This hearing has been done in hybrid mode (physical and virtual).

2. The Petitioner has moved an application for withdrawal of the writ petition on the ground that a fresh order has been passed reducing the period of blacklisting to six months and that the Petitioner would like to challenge the same.

3. The writ petition is, accordingly, dismissed as withdrawn, with liberty to avail of its remedies in respect of the fresh order of the Review Committee of NHAI, dated 12th January, 2021.

PRATHIBA M. SINGH, J.

JANUARY 27, 2021 mw/Ak Signature Not Verified Digitally Signed By:PRATHIBA M SINGH Signing Date:28.01.2021 11:18