Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 89] [Entire Act] State of Jharkhand - Subsection Section 89(v) in The Jharkhand Agricultural Produce Markets Rules, 2000 (v)A copy of the decision of the appeal shall be sent to the Board and to the Market Committee free of charge and to the appellant on payment of fee prescribed under rule 92.
