Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5E] [Entire Act] Union of India - Subsection Section 5E(3) in The Cinematograph Act, 1952 (3)No action under this section shall be taken except after giving an opportunity to the person concerned for representing his views in the matter.
